Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of West Bengal - Subsection

Section 16(c) in Police Regulations, Calcutta, 1968

(c)When a supervising officer discovers mistakes or omissions on the part of an Investigating Officer, he should point them out to him and should not call for a written explanation unless it appears likely to be necessary to inflict punishment.