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[Cites 0, Cited by 0] [Section 121(4)] [Section 121] [Entire Act]

State of West Bengal - Subsection

Section 121(4)(i) in West Bengal Municipal Act, 1993

(i)the surface of any solid wall, or on any other permanent structure, including the terrace, in such manner which shall cover, even partially, any door, window, ventilation shaft, chimney, air conditioner, balcony or any other portion of the building covered with iron grill;