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[Cites 0, Cited by 0] [Section 203] [Entire Act]

Bengal Presidency - Subsection

Section 203(b) in Police Regulations, Bengal , 1943

(b)The officer-in-charge shall inspect the constables' barrack every day, and shall see that the above rule is observed. He shall also see that the Assistant Sub-Inspectors, head constables and constables under him mend any holes that may have been made in their mosquito nets and that they look after their clothing with due care. The result of such inspections shall be briefly noted in the general diary.