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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(d) in The National Institutes of Technology, Science Education and Research, 2007

(d)a casual vacancy shall be filled up in accordance with the provisions of section 11 [or section 11A, as the case may be,] [Inserted after the word and figures "section 11" by Act No. 28 of 2012];