Section 2(1)(c) in The Maharashtra Prevention of Cruelty to Animals (Conduct of Bullock Cart Race) Rules, 2017

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(c)"Organizer" means any person, organization, institution or group of persons, who intends to conduct the bullock cart race event ;

Legal Document View