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[Cites 0, Cited by 0] [Section 8] [Entire Act]

UT Chandigarh - Subsection

Section 8(8) in Punjab Privately Managed Recognised Schools Employees (Security of Service) Act, 1979

(8)The School Tribunal shall have power to regulate its own procedure in all matters arising out of the discharge of its functions including the place or places at which it shall hold its sittings.