Chattisgarh High Court
Kedar Prasad Gupta vs Vijay Prakash Gupta 8 Wpc/1875/2018 ... on 12 November, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No. 1991 of 2018
Kedar Prasad Gupta Versus Vijay Prakash Gupta
12/11/2018 Heard Shri Vinod Kumar Sharma, Adv. for the petitioner.
I.A.No.2
This is an application for impleadment of respondent No.4.
It is ordered, as prayed for. Needful be done within a week, failing which the writ petition shall stand dismissed automatically without further reference to the Bench.
Sd/-
Judge Prashant Kumar Mishra