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Chattisgarh High Court

Kedar Prasad Gupta vs Vijay Prakash Gupta 8 Wpc/1875/2018 ... on 12 November, 2018

       HIGH COURT OF CHHATTISGARH, BILASPUR
                             Order Sheet
                        WPC No. 1991 of 2018
           Kedar Prasad Gupta Versus Vijay Prakash Gupta



12/11/2018 Heard Shri Vinod Kumar Sharma, Adv. for the petitioner.

            I.A.No.2

            This is an application for impleadment of respondent No.4.

It is ordered, as prayed for. Needful be done within a week, failing which the writ petition shall stand dismissed automatically without further reference to the Bench.

Sd/-

Judge Prashant Kumar Mishra