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State of Tripura - Section

Section 41 in The Tripura Co-operative Societies Act, 1974

41. Copy of Act, etc. to be open to inspection.

- Every society shall keep, at the registered address of the society, a copy of this Act and the rules and of its bye-laws and a list of members, open to inspection to the public free of charge during office hours or any hours fixed by the society therefor.