Section 5(2)(a) in Gujarat State Disaster Management Act, 2003

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(a)prepare a disaster management plan setting out-

(i)the manner in which the concept and principles of disaster management shall be applied;

(ii)role and responsibilities of the department in respect of the State disaster management;

(iii)role and responsibilities of the department in respect of emergency relief and post disaster recovery and rehabilitation;

(iv)capacity to fulfil roles and responsibilities of the department;

(v)particulars of strategies pertaining to disaster management; and

(vi)strategies and procedures in the event of a disaster, including measures to finance the strategies;

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