Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] Union of India - Subsection Section 16(2) in Agreement Between the Government of the Republic of India and the Government of Australia Concerning Transfer of Sentenced Persons (2)If the Competent Authorities are unable to resolve the dispute mutually, it shall be resolved through diplomatic channels.Article 17
