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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(d) in Gujarat Civil Services (Conduct) Rules, 1971

(d)[ words and expression used but not defined in these rules shall have the meaning assigned to them in the Gujarat Civil Services (General Conditions of Services) Rules, 2002, or in the Gujarat Civil Services Classification and Recruitment (General) Rules, 1967.] [Substituted vide GN/GAD/ No.GS-2012-(3)CDR-1096-289-Inq.Cell . dated 10- 02- 2012.]