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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(4) in The U.P. Antarim Zila Parishad Act, 1958

(4)Subject to the provisions of this Act and the rules made thereunder every person whose name is for the time being entered as an elector from any area in the district in the electoral rolls for any Legislative Assembly Constituency shall be eligible for elction as an Adhyaksha.