Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75] [Entire Act] British India - Subsection Section 75(2) in Bills of Exchange Act 1882 (2)Notice of the customer’s death.[F20 75A[F21(1)On the countermand of payment of a cheque, the banker shall be treated as having no funds available for the payment of the cheque.
