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Bombay High Court

Pr.Commissioner Of Income Tax, ... vs Spanco Ltd on 10 September, 2018

Bench: S.C. Dharmadhikari, B.P. Colabawalla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

         INCOME TAX APPEAL(IT) NO. 488 OF 2016

 Pr.commissioner Of Income Tax, Central-1               ....Appellants
            V/S
 Spanco Ltd                                            ....Respondent

CORAM : S.C. DHARMADHIKARI & B.P. COLABAWALLA, JJ DATE : 10th September, 2018 P.C. :

Due to paucity of time the matter is adjourned for Admission.Ad-interim relief if any to continue till then. Stand over to 17/09/2018.
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