Section 92(1)(vi) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

[Cites 0, Cited by 0] [Section 92(1)] [Section 92] [Entire Act]

(vi)power to do all things necessary for the exercise of the powers conferred under this or any other section; and

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