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Bombay High Court

Hindustan Bidi Manufacturing And 2 Ors vs Silver Supari And General Stores And Ors on 15 January, 2020

Author: S.C. Gupte

Bench: S.C. Gupte

                    sat                                                                    nmcd 766-2018.doc


                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           ORDINARY ORIGINAL CIVIL JURISDICTION

                                             NOTICE OF MOTION NO. 766 OF 2018
                                                            IN
                                            COMMERCIAL IP SUIT NO. 387 OF 2018

                           Hindustan Bidi Manufacturing & Ors.                 ...Plaintiffs
                                  vs.
                           Silver Supari and General Stores & Ors.             ...Defendant

                           Mr.Muralidhar Khadilkar, Akash Joshi i/b. MAG Legal for Plaintiffs.
                           Mr.Sarthak Chowdhary with Rajdeep Lahiri for Defendant No.4 and 9.
                           Mr.Mahesh Shukla i/b. R.R. Pandey for Defendant Nos.7 and 8.

                                                              CORAM : S.C. GUPTE, J.

DATE : 15 JANUARY 2020 P.C. :

S.O. for four weeks. Defendant No.4 to give inspection of original document/s sought for by the Plaintiffs within two weeks from today. The Plaintiffs to file rejoinder within two weeks thereafter.
(S.C. GUPTE, J.) Digitally signed by Sanskruti Sanskruti A. Thakur A. Date:
Thakur      2020.01.17
            11:23:56
            +0530




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