Bombay High Court
Hindustan Bidi Manufacturing And 2 Ors vs Silver Supari And General Stores And Ors on 15 January, 2020
Author: S.C. Gupte
Bench: S.C. Gupte
sat nmcd 766-2018.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION NO. 766 OF 2018
IN
COMMERCIAL IP SUIT NO. 387 OF 2018
Hindustan Bidi Manufacturing & Ors. ...Plaintiffs
vs.
Silver Supari and General Stores & Ors. ...Defendant
Mr.Muralidhar Khadilkar, Akash Joshi i/b. MAG Legal for Plaintiffs.
Mr.Sarthak Chowdhary with Rajdeep Lahiri for Defendant No.4 and 9.
Mr.Mahesh Shukla i/b. R.R. Pandey for Defendant Nos.7 and 8.
CORAM : S.C. GUPTE, J.
DATE : 15 JANUARY 2020 P.C. :
S.O. for four weeks. Defendant No.4 to give inspection of original document/s sought for by the Plaintiffs within two weeks from today. The Plaintiffs to file rejoinder within two weeks thereafter.
(S.C. GUPTE, J.) Digitally signed by Sanskruti Sanskruti A. Thakur A. Date:
Thakur 2020.01.17
11:23:56
+0530
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