Supreme Court - Daily Orders
Harendra Singh Kushwaha vs State Of U.P And Ors. on 5 January, 2016
Bench: J. Chelameswar, Abhay Manohar Sapre
ITEM NO.14 COURT NO.5 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
22395/2015
(Arising out of impugned final judgment and order dated 10/08/2015
in SAD No. 548/2015 passed by the High Court Of Judicature at
Allahabad)
HARENDRA SINGH KUSHWAHA Petitioner(s)
VERSUS
STATE OF U.P AND ORS. Respondent(s)
(with appln. (s) for c/delay in filing slp)
Date : 05/01/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s)
Ms. Manju Jetley,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
[O.P. SHARMA] [INDU BALA KAPUR] AR-cum-PS COURT MASTER Signature Not Verified Digitally signed by Om Parkash Sharma Date: 2016.01.05 15:52:45 IST Reason: