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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Madhya Pradesh - Subsection

Section 40(3) in The Mahatma Gandhi Chitrakoot Gramodaya Vishwavidhyalaya Adhiniyam, 1991

(3)The Board may direct the amendment in such manner as it may specify of the ordinance made under this section or the annulment of any ordinance made by any authority of the University.