Madhya Pradesh High Court
Smt. Sita Singh vs The State Of M.P. on 4 May, 2023
Author: Vishal Dhagat
Bench: Vishal Dhagat
IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR _____/_______/______ Dated: 04-05-2023 Due to paucity of time, following matters could not be taken up, therefore, adjourned as under:
Serial Numbers Next date of listing 24, 29, 30, 32, 33, 35, 35.1 to 37, 39, 41, After one week. 43, 44, 46, 46.1, 46.2, 48, 71 to 76, 80 to 91. 49, 50, 54 to 58, 60 to 64, 93 to 99, 101 to After two weeks.104.
65, 65.1, 66, 66.1, 68, 68.1, 69, 69.1, 69.2, After four weeks.106
Interim order, if any, passed in any of the above matters to continue till next date of hearing.
(VISHAL DHAGAT) JUDGE shabana Digitally signed by SHABANA ANSARI Date: 2023.05.10 12:01:42 +05'30'