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[Cites 0, Cited by 0] [Section 137A(4)] [Section 137A] [Entire Act]

State of West Bengal - Subsection

Section 137A(4)(c) in New Town, Kolkata Development Authority Act, 2007

(c)the words "mass organisation" include any registered trade union, organized workers organization, teachers organization, youth organization, women organization, peasants organization, students organization, pensioners' organization, unorganized workers organization,