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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

Bombay Presidency - Subsection

Section 32(2)(iv) in The Bombay University Act, 1974

(iv)determine programmes of instruction, teaching, training and research, and indicate the nature and extent of the work that recognised teachers may be called upon to undertake on behalf of the University;