Section 6 in The Punjab Ancient and Historical Monuments and Archaeological Sites and Remains Rules, 1965
6. Entrance fee.
- [Sections 18 and 38 (2) (c)]. - The Director may, by order, levy a fee not exceeding twenty paise on each person above the age of fifteen years entering into any protected monument or part thereof as specified in the order :Provided that the Director shall obtain the prior sanction of the Government before issuing such order.
