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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(a) in Andhra Pradesh Core Digital Data Authority (Effective Delivery of e-Services) Act, 2017

(a)"Authentication" means the process by which the core data of a core entity is submitted to the Core Data Repository for its verification and such Repository verifies the correctness, or the lack thereof, on the basis of information available with it;