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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Karnataka - Subsection

Section 5(4) in The Karnataka Tax on Professions, Trades, Callings and Employments Act, 1976

(4)The assessing authority shall mention in every certificate of enrollment, the amount of tax payable by the holder according to the Schedule and the date by which it shall be paid, and such certificate shall serve as a notice of demand for purposes of section 12.