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Daman and Diu - Section

Section 4 in The Goa, Daman and Diu Land Revenue (City Survey) Rules, 1969

4. Survey officer and his staff.

- Subject to the control of such officer as may be designated by the Government in this behalf, a survey officer not below the rank of an Inspector shall be in charge of the survey operations. In conducting the survey operations, the survey officer shall be assisted by such staff of the Land Survey Department as such officer designated by the Government may appoint.