Supreme Court - Daily Orders
Asma Lateef vs Shabbir Ahmad on 14 February, 2014
v
ITEM NO. 6 COURT NO.3 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. NO. 4 IN CIVIL APPEAL NO(s). 9695 OF 2013
ASMA LATEEF & ANR Appellant (s)
VERSUS
SHABBIR AHMAD & ORS. Respondent(s)
(Appln(s) for appointment of receiver and office report)
Date: 14/02/2014 This Application was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE H.L. DATTU
HON’BLE MR. JUSTICE S.A. BOBDE
For Appellant(s) Ms. Meenakshi Arora, Sr. Adv.
Mr. Prashant Kumar, Adv.
Ms. Awantika Manohar, Adv.
Mr. Ritin Rai, Adv.
Mr. A. Sharma, Adv.
for M/S. Ap & J Chambers,Adv.
For Respondent(s) Mr. Preetika Dwivedi, Adv.
for Mr. Abhishek Chaudhary,Adv.
Mr. Adarsh Upadhyay,Adv
UPON hearing counsel the Court made the following
O R D E R
Reply to I.A. No. 4 of 2013 be filed in three weeks’ time.
List thereafter.
| [ Charanjeet Kaur ] | | [ Vinod Kulvi ] | |Court Master | |Asstt. Registrar |