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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(a) in Appointments Committee of The Panchayat Union Councils (Election of Members) Rules, 1997

(a)Every candidate for election shall be nominated in the Form given in Appendix I by a member as proposer. There is no need for a seconder. No Proposer shall sign more than one nomination.