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Shri G. Hari Hara Reddy vs Security Printing And Minting ... on 30 July, 2018

     ITEM NO.61                         REGISTRAR COURT. 2                 SECTION XII-A

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS


                                   BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL

     Petition(s) for Special Leave to Appeal (C)                  No(s).   6290-6291/2018

     SHRI G. HARI HARA REDDY & ORS.                                     Petitioner(s)

                                                    VERSUS

     SECURITY PRINTING AND MINTING CORPORATION OF INDIA LIMITED & ORS.
                                                   Respondent(s)


     Date : 30-07-2018 These petitions were called on for hearing today.


     For Petitioner(s)                  Mr. Y. Raja Gopala Rao, AOR

     For Respondent(s)
                                        Mrs. Lalita Kaushik, AOR
                                        Mr. Naresh Kaushik,Adv.
                                        Mr. Vardhman Kaushik,Adv.
                                        Mr. Manoj Joshi,Adv.


                             UPON hearing the counsel the Court made the following
                                                O R D E R

Respondent Nos. 1 and 2 have already filed the counter affidavit. Fresh steps for the service of notice by usual mode to the respondent Nos. 3 and 4 shall be taken by the learned counsel for the petitioners within a period of two weeks.

Respondent Nos. 3 and 4 have already filed the counter affidavit. Fresh steps for the service of notice by usual mode to the respondent Nos. 1 and 2 shall be taken by the learned counsel for the petitioners within a period of two weeks.

List again on 14.9.2018.

RAJESH KUMAR GOEL Registrar MG