Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] Daman and Diu - Subsection Section 49(4) in The Daman And Diu Panchayat Regulation, 2012 (4)All actions taken or orders made under sections 47, 48 and this section shall be reported to the Administrator as soon as possible.
