Supreme Court - Daily Orders
M/S Gammon Engineers And Contractors ... vs M/S Vvr Crushers And Constructions on 24 November, 2017
Bench: Rohinton Fali Nariman, Navin Sinha
ITEM NO.27 COURT NO.12 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 33657/2017
(Arising out of impugned final judgment and order dated 14-07-2017
in AAN No. 23/2017 passed by the High Court Of Judicature At
Bombay)
M/S GAMMON ENGINEERS AND CONTRACTORS PVT. LTD. Petitioner(s)
VERSUS
M/S VVR CRUSHERS AND CONSTRUCTIONS Respondent(s)
(FOR ADMISSION and I.R. and IA No.121650/2017-CONDONATION OF DELAY
IN FILING and IA No.121654/2017-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Date : 24-11-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. Prashant Kumar, Adv.
Dr. Manish Singhvi, Adv.
Mr. Joseph Pookkatt, Adv.
For M/s. AP & J Chambers, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
(R. NATARAJAN) (SAROJ KUMARI GAUR) COURT MASTER (SH) COURT MASTER Signature Not Verified Digitally signed by R.NATARAJAN Date: 2017.11.24 17:13:05 IST Reason: