Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 33 in The M.P. Factories Rules, 1962 33. No reading to be taken within 15 minutes of renewal of water. - No reading shall be taken for record on any hygrometer within 15 minutes of the renewal of water in the reservoir.
