Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 545 in Bihar Education Code, 1961 545. Withdrawal late in the year. - A boarder quitting a hostel after the Durga Puja vacation will be liable at the discretion of the Headmaster/Principal to pay the monthly fees up to the end of the session.
