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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(2)(c) in Canara Bank (Employees') Pension Regulations, 1995

(c)transfer to non-qualifying service in an establishment under the control of the Government or Bank if such transfer has been order by a competent authority in the public interest;