Karnataka High Court
Rahul S Shah vs Sri. Jinendra Kumar Gandhi on 17 November, 2021
Author: B. M. Shyam Prasad
Bench: B. M. Shyam Prasad
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 17TH DAY OF NOVEMBER 2021
BEFORE
THE HON'BLE MR. JUSTICE B. M. SHYAM PRASAD
WRIT PETITION NO.20403/2021 (GM-CPC)
BETWEEN :
1. RAHUL S SHAH
S/O SHANTHILAL C SHAH
AGED ABOUT 49 YEARS
REPRESENTED BY HIS
POWER OF ATTORNEY HOLDER
MR. KETAN S. SHAH
S/O. SHANTHILAL C SHAH
AGED ABOUT 49 YEARS
R/AT R-602
SPARTA II PRESTIGE ACROPOLIS
HOSUR MAIN ROAD,
BENGALURU 560 034
2. SRI GOPILAL LADDHA
S/O LATE SRI RAMPAL
AGED ABOUT 75 YEARS
R/AT 2741, 17TH CROSS
8TH B MAIN ROAD,
BSK II STAGE
BENGALURU 560 070
3. SRI P. PREMCHAND
S/O LATE G.PARASMAL
AGED ABOUT 62 YEARS
R/A NO. 1123, GEETHA ROAD,
CHAMARJAPURAM
MYSORE 570 004
2
REPRESENTED BY HIS
GPA HOLDER
P. RAMESHCHAND
S/O LATE G. PARASMAL
AGED ABOUT 60 YEARS
NO. 4143, PRESTIGE SOUTH
RIDGE APARTMENT, HOSKEREHALLI,
BANASHANKARI III STAGE
BENGALURU 560 085
... PETITIONERS
(BY SRI. RAJESWARA P N, ADVOCATE)
AND :
1. SRI. JINENDRA KUMAR GANDHI
S/O. MULCHAND GANDHI
AGE MAJOR
2. SMT. URMILA KUMARI GANDHI
W/O LATE MOOLENDRA KUMAR
GANDHI
AGE MAJOR
3. SRI. AMITH KUMAR GANDHI
S/O LATE MOOLENDRA KUMAR GANDHI
AGED MAJOR
4. SMT. DEEPIKA V JAIN
D/O LATE MOOLENDRA KUMAR
GANDHI
AGE MAJOR
5. SMT. BABY KUMARI GANDHI
D/O SRI AMRITHLAL
AGED MAJOR
RESPONDENT NOS.1 TO 5 ARE
R/AT MICRO STRIPS AVALAHALLI
TIMBE YARD LAYOUT
3
MYSORE ROAD,
BENGALURU - 560 026
6. SRI. A. RAMACHANDRA REDDY
S/O SRI V ANJAN REDDY
AGE MAJOR
R/A NO. 41, 1ST CROSS
MALLESWARAM
BENGALURU 560003
... RESPONDENTS
(BY SRI. PARASMAL B @ PARAS JAIN, ADVOCATE FOR R1
TO R5)
THIS WRIT PETITION IS FILED UNDER ARTICLE 227 OF
THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE THE
COMMON ORDER DTD.02.11.2021 PASSED IN EXECUTION
CASE NO.458/2007 C/W EXECUTION NO.459/2007 BY THE
HONBLE VI ADDITIONAL CITY CIVIL AND SESSIONS JUDGE
BENGALURU (CCH-11) ANNEXURE-A AND CONSEQUENTLY SET
ASIDE THE COURT COMMISSIONER REPORT AND DISMISS THE
EXECUTION PETITION AND ETC.
THIS WRIT PETITION COMING ON FOR ORDERS, THIS
DAY, THE COURT MADE THE FOLLOWING:
ORDER
Perused the memo dated 12.11.2021, and the petition is dismissed as withdrawn.
SD/-
JUDGE RB