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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(a) in The Infant Milk Substitutes, Feeding Bottles And Infant Foods (Regulation Of Production, Supply And Distribution) Rules, 1993

(a)the donee should be informed in writing on-
(i)the need for promoting breast-feeding;
(A)the best natural food for infants;
(B)always clean;
(C)protects the infant from infection and diseases;
(D)available always;
(E)requires no special preparation;
(iv)that breast-feeding helps parents to space their children;
(v)the danger of microbial contamination involved in bottle feeding;
(ii)the nutritional superiority of mother 's milk;
(iii)the benefits of breast milk, that is to say that breast milk is-