Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act] State of Punjab - Subsection Section 25(2)(e) in Punjab Apartment and Property Regulation Act, 1995 (e)has contravened any of the terms or conditions of the certificate of registration or any of the provisions of this Act or the rules made thereunder.