Calcutta High Court (Appellete Side)
Alipurduar B.Ed. Training College & Anr vs Tapas Basu on 27 November, 2019
Author: Rajasekhar Mantha
Bench: Rajasekhar Mantha
1 27-11-2019
ct no. 14 UL sp CPAN No. 1341 of 2019 In W.P.A. No. 756 of 2019 Alipurduar B.Ed. Training College & Anr.
Versus Tapas Basu Mr. Srijib Chakraborty, Mr. Sunny Nandi ...for the petitioner.
Leave is granted to the learned counsel for the petitioner to file contempt application. The Registry shall accept the same.
The petitioner shall communicate that the contemnors are required to be personally present before this Court along with their advocate on Friday (29.11.2019).
The matter shall be listed on Friday (29.11.2019) at the top.
The learned counsel for the petitioner also at liberty to communicate the Court's order on the Letter Head of the advocate on record.
2Urgent photostat certified copy of this order, if applied for, be given to the parties on urgent basis.
(Rajasekhar Mantha, J.)