Bombay High Court
The State Of Maharashtra Through ... vs Keshav Santosh Patil And Another on 28 September, 2022
Author: Sandeep V. Marne
Bench: Mangesh S. Patil, Sandeep V. Marne
909 to 918.CA.12986.22.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
909 CIVIL APPLICATION NO.12986 OF 2022
IN WP/9954/2019 WITH WP/9954/2019
THE STATE OF MAHARASHTRA THROUGH SECRETARY AND OTHERS
VERSUS
DEEPALI NANASAHEB PAWAR AND ANOTHER
...
AND
910 CIVIL APPLICATION NO.12999 OF 2022
IN WP/9921/2019 WITH WP/9921/2019
THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND OTHERS
VERSUS
KAVITA AMRUTRAO PATIL AND ANOTHER
...
AND
911 CIVIL APPLICATION NO.13001 OF 2022
IN WP/9981/2019 WITH WP/9981/2019
THE STATE OF MAHARASHTRA THROUGH SECRETARY AND OTHERS
VERSUS
KIRAN AMRUTRAO PATIL AND ANOTHER
...
AND
912 CIVIL APPLICATION NO.13004 OF 2022
IN WP/9898/2019 WITH WP/9898/2019
THE STATE OF MAHARASHTRA THROUGH SECRETARY AND OTHERS
VERSUS
SEEMABEN KADURAO ROKDE AND ANOTHER
...
AND
913 CIVIL APPLICATION NO.13006 OF 2022
IN WP/9894/2019 WITH WP/9894/2019
THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND OTHERS
VERSUS
SHITAL GULABRAO PATIL AND ANOTHER
...
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909 to 918.CA.12986.22.odt
AND
914 CIVIL APPLICATION NO.13010 OF 2022
IN WP/9945/2019 WITH WP/9945/2019
THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND OTHERS
VERSUS
ROHINI SAMBHAJI SALUNKHE AND ANOTHER
...
AND
915 CIVIL APPLICATION NO.13011 OF 2022
IN WP/9976/2019 WITH WP/9976/2019
THE STATE OF MAHARASHTRA THROUGH SECRETARY AND OTHERS
VERSUS
PRASHANT SUBHASH GUJAR AND ANOTHER
...
AND
916 CIVIL APPLICATION NO.13012 OF 2022
IN WP/9932/2019 WITH WP/9932/2019
THE STATE OF MAHARASHTRA THROUGH SECRETARY AND OTHERS
VERSUS
JAGDISH BHIKANRAO BORSE AND ANOTHER
...
AND
917 CIVIL APPLICATION NO.13013 OF 2022
IN WP/9896/2019 WITH WP/9896/2019
THE STATE OF MAHARASHTRA THROUGH SECRETARY AND OTHERS
VERSUS
BHIKAN DEVIDAS PATIL AND ANOTHER
...
AND
918 CIVIL APPLICATION NO.13015 OF 2022
IN WP/9951/2019 WITH WP/9951/2019
THE STATE OF MAHARASHTRA THROUGH SECRETARY AND OTHERS
VERSUS
KESHAV SANTOSH PATIL AND ANOTHER
2/3
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909 to 918.CA.12986.22.odt
...
Additional Govt. Pleader for applicant/State : Ms. M.A. Deshpande
Advocate for Petitioner in WPs : Mr. V.S. Panpatte
Advocate for Respondent No.5 in WPs : Mr. A.B. Tele
Advocate for Respondent No.8 in WPs : Mr. S.W. Mundhe
...
CORAM : MANGESH S. PATIL AND
SANDEEP V. MARNE, JJ.
DATE : 28.09.2022 PER COURT :
Learned AGP seeks time to take appropriate steps for constitution of special bench since one of the Judge is available.
2. Remove from the board.
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