Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 218(1)] [Section 218] [Entire Act] State of Bihar - Subsection Section 218(1)(r) in Civil Court Rules of the High Court of Judicature at Patna (r)Such other cases as the High Court may from time to time direct to be included.