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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(b) in The Bihar State Election Authority Act, 2008

(b)'Co-operative Society' means Co-operative Society as defined under Bihar Co-operative Societies Act, 1935 and Co-operative Societies defined under Bihar Self Supporting Co-operative Societies Act, 1996 (Bihar Act 2,1997).