Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bengal Presidency - Section

Section 1126 in Police Regulations, Bengal , 1943

1126. Gang cases.

(a)All gang cases will be investigated by the Criminal Investigation Department; for action to be taken by Superintendents see regulation 628.
(b)Superintendents shall obtain, as soon as possible after delivery, copies of judgments in gang cases and send them to the Criminal Investigation Department.