Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 409 in The General Rules (Civil), 1957 409. Registers to be kept by Honorary Munsif. - The District Judge shall decide what registers shall be maintained by each Honorary Munsif subordinate to him; and such Honorary Munsif shall maintain those registers and no others.
