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[Cites 0, Cited by 0] [Section 78] [Entire Act]

State of Haryana - Subsection

Section 78(iii) in The Punjab Separation of Judicial and Executive Functions Act, 1964

(iii)in the entry relating to section 376, for the words "Chief Presidency Magistrate or District Magistrate" the words "or Chief Judicial Magistrate" shall be substituted.