Supreme Court - Daily Orders
Commissioner Of Income Tax Alwar vs Ram Niwas Yadav on 2 July, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.21 COURT NO.5 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 19410/2018
(Arising out of impugned final judgment and order dated 11-10-2017
in DBITA No. 74/2015 passed by the High Court Of Judicature For
Rajasthan At Jaipur)
COMMISSIONER OF INCOME TAX ALWAR Petitioner(s)
VERSUS
RAM NIWAS YADAV Respondent(s)
(FOR ADMISSION and I.R. and IA No.79064/2018-CONDONATION OF DELAY
IN FILING )
Date : 02-07-2018 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Ms. Pinky Anand, ASG
Mr. H.R. Rao, Adv.
Mr. Nikhil Rohatgi, Adv.
Mr. Hemant Arya, Adv.
Mr. Shashank Khurana, Adv.
Ms. Tanisha Samanta, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned. Leave granted.
To be listed along with C.A. No. 9812/2014. (ASHWANI KUMAR) Signature Not Verified (RAJINDER KAUR) COURT MASTER (SH) Digitally signed by ASHWANI KUMAR Date: 2018.07.03 COURT MASTER 15:43:13 IST Reason: