Delhi High Court - Orders
M/S Garg Roadlines vs Commissioner Of Dvat & Anr on 13 April, 2022
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~21.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4215/2019
M/S GARG ROADLINES ......Petitioner
Through: None.
versus
COMMISSIONER OF DVAT & ANR. ......Respondents
Through: Mr Satyakam, ASC with Ms Jyoti Mehra,
Adv.
CORAM:
HON'BLE MR JUSTICE RAJIV SHAKDHER
HON'BLE MS JUSTICE POONAM A. BAMBA
ORDER
% 13.04.2022 [Physical court hearing/ hybrid hearing (as per request)]
1. Although Mr Satyakam appears on behalf of the respondents, there is no representation on behalf of the petitioner. 1.1 Adverse orders are deferred.
2. List the matter on 06.10.2022.
3. In the meanwhile, the parties will complete the pleadings in the matter.
RAJIV SHAKDHER, J POONAM A. BAMBA, J APRIL 13, 2022 'anb' Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:VIPIN KUMAR RAI Signing Date:23.04.2022 15:30:46