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[Cites 0, Cited by 0] [Section 146(1)] [Section 146] [Entire Act]

State of Tamilnadu - Subsection

Section 146(1)(a) in The Coimbatore City Municipal Corporation Act, 1981

(a)showing the name and address of every person who has possession, custody or control of any carriage or animal which is kept in such premises and is liable to the carriage and animal tax;