Delhi High Court - Orders
Sunita Rani & Ors vs Iffco Tokio General Insurance Co Ltd & ... on 21 April, 2022
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~56
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ MAC.APP. 130/2019
SUNITA RANI & ORS ..... Appellants
Through: None.
versus
IFFCO TOKIO GENERAL INSURANCE CO LTD &
ANR ..... Respondents
Through: Mr. V. Thakur, Advocate.
Mr. Pankaj Gupta for Ms. Suman
Bagga, Advocate for respondent
No.1.
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 21.04.2022
1. The matter could not be taken up in view of the Full Court Reference scheduled for today at 3:45 p.m.
2. Renotify on 13.12.2022.
MANOJ KUMAR OHRI, J APRIL 21, 2022 ga Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:SANGEETA ANAND Signing Date:26.04.2022 16:56:28