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[Cites 0, Cited by 0] [Section 187(2)] [Section 187] [Entire Act]

State of Karnataka - Subsection

Section 187(2)(a) in Karnataka Panchayat Raj Act, 1993

(a)the finances of the Zilla Panchayat, framing of budgets, scrutinising proposals for increase of revenue, examination of receipts and expenditure statements, consideration of all proposals affecting the finances of the Zilla Panchayat and general supervision of the revenue and expenditure of the Zilla Panchayat.