Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Shri Rajender Prakash Narula vs Tata Power Delhi Dist. Ltd. (Tpddl) And ... on 18 February, 2019

Author: Suresh Kumar Kait

Bench: Suresh Kumar Kait

$~40
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      W.P.(C) 1641/2019
       SHRI RAJENDER PRAKASH NARULA                     ..... Petitioner
                         Through       Mr.Vimal Wadhawan, Adv.

                         versus

       TATA POWER DELHI DIST. LTD. (TPDDL) AND ANR.
                                               ..... Respondents
                         Through       Mr.Sumeet Pushkarna, Adv. with
                                       Mr.Devanshu Gahiley & Mr.Anshul
                                       Aditya Tewari, Advs. for R-2.
                                       Mr.Abhay Kumar, Adv. with
                                       Mr.Saurabh Mishra, Adv. for R-1.

       CORAM:
       HON'BLE MR. JUSTICE SURESH KUMAR KAIT
                    ORDER

% 18.02.2019 The Hon'ble Judge is on leave today. Renotify on 07th March, 2019.

BY ORDER COURT MASTER FEBRUARY 18, 2019 ab