Delhi High Court - Orders
Shri Rajender Prakash Narula vs Tata Power Delhi Dist. Ltd. (Tpddl) And ... on 18 February, 2019
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
$~40
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1641/2019
SHRI RAJENDER PRAKASH NARULA ..... Petitioner
Through Mr.Vimal Wadhawan, Adv.
versus
TATA POWER DELHI DIST. LTD. (TPDDL) AND ANR.
..... Respondents
Through Mr.Sumeet Pushkarna, Adv. with
Mr.Devanshu Gahiley & Mr.Anshul
Aditya Tewari, Advs. for R-2.
Mr.Abhay Kumar, Adv. with
Mr.Saurabh Mishra, Adv. for R-1.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
ORDER
% 18.02.2019 The Hon'ble Judge is on leave today. Renotify on 07th March, 2019.
BY ORDER COURT MASTER FEBRUARY 18, 2019 ab