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[Section 39]
[Entire Act]
State of Rajasthan - Subsection
Section 39(1) in The Rajasthan Land Revenue (Survey, Record & Settlement) (Government) Rules, 1957
| A. | Irrigated | |
| 1. Chahi | Irrigated by well. | |
| 2. Nehri or Talabi | Irrigated by canal or tanks. | |
| 3. Deegar | Irrigated by other sources. | |
| B. | Dry-cultivated | |
| 1. Dehri. Sewaj or Khareenda of Sailabi | Areas in depression collecting rain water. | |
| 2. Talabi Petha | Tank bed areas. | |
| 3. Kachhar or Khatli | Areas in river beds. | |
| 4. Barani or Barsati or Mai | Depending on rain. | |
| C. | Dry uncultivated | |
| 1. Parata or Banjar | Uncultivated or fallow. | |
| 2. Beer | Areas reserved for growing grass. | |
| D. | Dry unculturable | |
| Gair Mumkin | Land unfit for village. |